Tribunals and CommissionsDivision Bench(2021) 09 CAT CK 0677

Ravindra Nath Singh vs Union Of India & Ors.

Central Administrative Tribunal, New Delhi · Decided on 1 September 2021

HON’BLE JUDGES
A.K. Bishnoi, Member (A) · R.N. Singh, Member (J)
CASE NUMBER
O.A. No. 1872/2021

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Judgment

3 paragraphs · 54 words

Hon’ble Mr. R.N. Singh, Member (J) : Learned proxy counsel for the applicant submits that MA No. 2233/2021 has been filed seeking permission of the Tribunal to withdraw the OA.

2.

Permission is accorded. OA is dismissed as withdrawn. MA stands disposed of accordingly.

3.

Pending MA No. 3511/2019, also stands disposed of accordingly.