Tribunals and Commissions10 Aug 2021
Shakti Singh Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0455
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 18 of 80
Tribunals and Commissions10 Aug 2021Dismissed
Ganshyam Shivnath Pandey, IFS (Retd.) Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0041
Tribunals and Commissions10 Aug 2021Disposed Of
Keshav Ram & Others Vs Vijay Kumar Panjiar, Divisional Railway Manager, North East Railway, Varanasi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0015
Tribunals and Commissions09 Aug 2021
Saheb Singh Vs GNCT Delhi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0456
Tribunals and Commissions09 Aug 2021
B.S. Jarial Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0457
CPC-Section 114, Order XLVII Rule 1Administrative Tribunals Act-Section 22(3)(f)
Tribunals and Commissions09 Aug 2021Dismissed
B.S. Jarial Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0036
Code Of Civil Procedure 1908 — Section 22(3)(f), 114Code Of Civil Procedure 1908 — Order 47 Rule 1
Tribunals and Commissions09 Aug 2021Disposed Of
Saheb Singh (Driver) Vs GNCT Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0032
Tribunals and Commissions06 Aug 2021Partly Allowed
Anshu Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0458
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions06 Aug 2021
Kiran Dahiya Vs The Chairman, Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0459
Tribunals and Commissions06 Aug 2021
Ms. Shivani Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0460
A.T. Act, 1985-Section 19
Tribunals and Commissions06 Aug 2021
Jamshed Ansari Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0461
Tribunals and Commissions06 Aug 2021Disposed Of
Jamshed Ansari Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0038
Tribunals and Commissions06 Aug 2021Dismissed
Shivani (D.O.B.:25.09.1993) Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Aug 2021Disposed Of
Anshu Vs Delhi Subordinate Services Selection Board & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Aug 2021Disposed Of
Kiran Dahiya Vs Chairman Delhi Subordinate Services Selection Board Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0002
Tribunals and Commissions05 Aug 2021
Mahipal Choudhary & Ors. Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0462
Tribunals and Commissions05 Aug 2021
Amita Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0463
Tribunals and Commissions05 Aug 2021
Rajesh Kumar Gupta Vs Manoj Ahuja & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0464
Tribunals and Commissions05 Aug 2021
Gyandeo Prasad Vs Sh. Hemendra Kumar
Central Administrative Tribunal · (2021) 08 CAT CK 0465
Tribunals and Commissions05 Aug 2021
Balwan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0466