Tribunals and Commissions02 Aug 2021
Anil Kumar Meena Vs Delhi Subordinate Services Selection Board (DSSSB) & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0479
Right to Information Act
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 20 of 80
Tribunals and Commissions02 Aug 2021
Pooja Kumari Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0480
Tribunals and Commissions02 Aug 2021
Kulwant Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0481
Tribunals and Commissions02 Aug 2021
Smt. Devinder Kapoor Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0482
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Aug 2021
Suresh Kumar Saini Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0483
Tribunals and Commissions02 Aug 2021Disposed Of
Suresh Kumar Saini Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0023
Tribunals and Commissions02 Aug 2021Disposed Of
Devinder Kapoor Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions02 Aug 2021Disposed Of
Pooja Kumari Vs Staff Selection Commission & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0008
Tribunals and Commissions02 Aug 2021Disposed Of
Kulwant Singh Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0007
Tribunals and Commissions02 Aug 2021Disposed Of
Anil Kumar Meena Vs Delhi Subordinate Services Selection Board (DSSSB) & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0003
Tribunals and Commissions30 Jul 2021Allowed
Rajesh Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0400
Tribunals and Commissions30 Jul 2021Allowed
Rajesh Gupta Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0027
Tribunals and Commissions29 Jul 2021
Sh. Mohar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0401
Tribunals and Commissions29 Jul 2021
Rakesh Kumar Arora Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0402
Tribunals and Commissions29 Jul 2021
V.C.Janani Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0403
Right to Information ActIndian Railway Establishment Code
Tribunals and Commissions29 Jul 2021
A.P.Balan Vs Bharat Sanchar Nigam Ltd. & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0404
Tribunals and Commissions29 Jul 2021Disposed Of
Rakesh Kumar Arora Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0038
Tribunals and Commissions29 Jul 2021Dismissed
Mohar Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0032
Tribunals and Commissions29 Jul 2021Dismissed
V.C. Janani Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0026
Tribunals and Commissions29 Jul 2021Disposed Of
A P Balan Vs Bharat Sanchar Nigam Limited & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0025