Tribunals and Commissions28 Jul 2021
Shri Ashwini Kumar Singh Vs Public Works Department (P.W.D) & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0405
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 21 of 80
Tribunals and Commissions28 Jul 2021
Shri Anil Dalal Vs The Commissioner, North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0406
Tribunals and Commissions28 Jul 2021
Sulaikha R.K Vs The Administrator Of Lakshadweep & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0407
Tribunals and Commissions28 Jul 2021
Jay Mohan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0408
Tribunals and Commissions28 Jul 2021
Amitabh Thakur Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0409
Tribunals and Commissions28 Jul 2021
Subhash Chandra Vs Central Board Of Direct Taxes & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0410
Prevention of Corruption Act-Section 13(2), 13(1)(d)
Tribunals and Commissions28 Jul 2021Disposed Of
Ashwini Kumar Singh Vs Public Works Department (P.W.D) Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0031
Tribunals and Commissions28 Jul 2021Disposed Of
Jay Mohan & Others Vs Department Of Post New Delhi Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0024
Tribunals and Commissions27 Jul 2021
R.S. Meena Vs Ms. Varsha Joshi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0411
Tribunals and Commissions27 Jul 2021
Prashant Kumar Sinha Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0412
Tribunals and Commissions27 Jul 2021
Meenal Gothwal Vs Binay Bhushan & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0413
Tribunals and Commissions27 Jul 2021
Prabhat Kumar Gupta Vs Council Of Scientific And Industrial Research (CSIR) & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0414
CCS (Pension) Rules, 1972-Rule 9, 9(1), 9(2)(b), 9(2)(b)(i), 9(2)(b)(ii), 9(2)(b)(iii)CCS (Conduct) Rules-Rule 3(1)(i)(ii)(iii)(iv)(vi)(vii)(ix)(xviii)(xxi), 3(2)(1)CCS (CCA) Rules-Rule 16
Tribunals and Commissions27 Jul 2021
Dr. Anadi Mathur & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0415
Administrative Tribunals Act, 1985-Section 19, 21
Tribunals and Commissions27 Jul 2021
Avinash Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0416
Prevention of Corruption Act, 1988-Section 7, 13(2) read with 13(1)(d)Railway Servants (Discipline & Appeal) Rules 1968-Rule 9, 13, 13(1)(d)
Tribunals and Commissions27 Jul 2021Disposed Of
Meenal Gothwal & Others Vs Binay Bhushan & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0039
Tribunals and Commissions27 Jul 2021Dismissed
Prashant Kumar Sinha Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0034
Tribunals and Commissions27 Jul 2021Disposed Of
R.S. Meena Vs Varsha Joshi & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0033
Tribunals and Commissions27 Jul 2021Disposed Of
Avinash Kumar & Others Vs Union Of India, Ministry Of Railways & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0023
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Railway Servants (Discipline & Appeal) Rules, 1968 — Rule 9, 13, 13(1)(d)
Tribunals and Commissions26 Jul 2021
Pradeep Kumar Sharma Vs National Technical Research Organisation (NTRO) & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0417
Constitution of India-Article 12
Tribunals and Commissions26 Jul 2021
Sudhir Gangahar Vs Shri Amit Khare & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0418