Tribunals and Commissions16 Jul 2021
Jameel Ahmed Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0430
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 23 of 80
Tribunals and Commissions16 Jul 2021
K. Baby Vs The Principal General Manager & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0431
CCS (Pension) Rules-Rule 17
Tribunals and Commissions15 Jul 2021
Panna Lal Vs The Commissioner, North Delhi Municipal Corporation
Central Administrative Tribunal · (2021) 07 CAT CK 0432
Tribunals and Commissions15 Jul 2021
Vijay Kumar Kureel Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0433
Tribunals and Commissions15 Jul 2021
Society for Teachers' Cause Vs Union of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0434
Fundamental Rules
Tribunals and Commissions15 Jul 2021Allowed/ Disposed Of
Society For Teachers' Cause & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0043
Tribunals and Commissions14 Jul 2021
P. Chellappa Gounden Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0435
CCS (Pension) Rules, 1972Railway Services (Pension) Rules, 1993-Rule 90
Tribunals and Commissions14 Jul 2021Dismissed
P Chellappa Gounden Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0015
Railway Services (Pension) Rules, 1993 — Rule 90
Tribunals and Commissions08 Jul 2021
Dhanya A.S Vs The General Manager, Southern Railway & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0436
Tribunals and Commissions08 Jul 2021
Manoranjan Kumar Karn Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0437
Tribunals and Commissions08 Jul 2021
Sajai Jose Varghese Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0438
Tribunals and Commissions08 Jul 2021
Rajender Meena & Ors. Vs New Delhi Municipal Council & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0439
Right to Information Act, 2005
Tribunals and Commissions08 Jul 2021
Sunil Kumar Nigam & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0440
Tribunals and Commissions08 Jul 2021Dismissed
Manoranjan Kumar Karn Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0014
Tribunals and Commissions08 Jul 2021Disposed Of
Sajai Jose Varghese Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0006
Tribunals and Commissions07 Jul 2021
D Saiju Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0441
Tribunals and Commissions07 Jul 2021
Mukunda Behera Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0442
Administrative Tribunals' Act, 1985-Section 19RTI Act
Tribunals and Commissions07 Jul 2021
Birender Lamba Vs Sh. Dr. Ajay Kumar & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0443
Tribunals and Commissions06 Jul 2021
Bhupender Singh Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0444
Tribunals and Commissions06 Jul 2021
Omkant Yadav Vs Staff Selection Commission
Central Administrative Tribunal · (2021) 07 CAT CK 0445