Tribunals and Commissions06 Jul 2021
Parveen Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0446
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 24 of 80
Tribunals and Commissions06 Jul 2021
M. Govind Rao Vs R K Chanchlani & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0447
Tribunals and Commissions06 Jul 2021
Pawan Singh Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0448
Juvenile Justice Act, 1986-Section 25Juvenile Justice (Care and Protection of Children) Act 2000-Section 19Juvenile Justice (Care and Protection of Children) Act 2015-Section 24
Tribunals and Commissions06 Jul 2021
Sunil Kumar Agarwal Vs Lieutenant Governor Of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0449
Tribunals and Commissions06 Jul 2021
K K Bhola Thr Legal Heir Anil Kumari Vs Pramod Chandra Mody & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0450
Tribunals and Commissions06 Jul 2021
Kiran Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0461
Tribunals and Commissions05 Jul 2021
Shushma Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0451
Tribunals and Commissions05 Jul 2021
Ashok Kumar Prajapati Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0452
Tribunals and Commissions05 Jul 2021
Ramesh Chandra Arora Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0453
Tribunals and Commissions05 Jul 2021
Dr. Ramesh Srivastava Vs Government Of N.C.T. Of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0454
Tribunals and Commissions05 Jul 2021
Sh. Dinesh Kumar Vs The Director
Central Administrative Tribunal · (2021) 07 CAT CK 0455
Tribunals and Commissions05 Jul 2021
Hemlata Saxena Vs Employees State Insurance Corporation
Central Administrative Tribunal · (2021) 07 CAT CK 0456
Tribunals and Commissions05 Jul 2021
Pawan Singh Vs Delhi Police & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0457
Juvenile Justice Act, 1986-Section 25Juvenile Justice (Care and Protection of Children) Act, 2000-Section 19Juvenile Justice (Care and Protection of Children) Act, 2015-Section 24
Tribunals and Commissions05 Jul 2021
Akshay Sansanwal Vs Govt. Of Nctd & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0460
Tribunals and Commissions05 Jul 2021
Aakip Khan & Anr. Vs Union Public Service Commission & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0458
Tribunals and Commissions05 Jul 2021
Rahul Kashyap Vs Northern Railways & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0459
Tribunals and Commissions05 Jul 2021
Darshan Vs Government of NCT of Delhi & Anr.
Central Administrative Tribunal · (2021) 07 CAT CK 0462
Tribunals and Commissions05 Jul 2021Disposed Of
Dr. Ramesh Srivastava Vs Government Of N.C.T. Of Delhi & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0042
Tribunals and Commissions05 Jul 2021Allowed
Ashok Kumar Prajapati Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0002
Tribunals and Commissions05 Jul 2021Disposed Of
Shushma Devi Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0001