AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 53 words
ORDER
By Ramesh Singh Thakur, JM.
Learned counsel for the petitioner submits that after filing of this Contempt Petition, the respondents have complied with our order dated 20.01.2021 passed in Original Application No.203/838/2019 and, therefore, this Contempt Petition has become infructuous.
2.
Accordingly, the Contempt Petition is disposed of as having become infructuous.