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Judgment
3 paragraphs · 57 words
Per: SURESH KUMAR MONGA, MEMBER (J):
1.
Sh. Parveen Chauhan, learned counsel for the applicant has submitted that the applicant does not wish to pursue the present original application, and he may be permitted to withdraw the same.
2.
In view of the above statement made by Sh. Parveen Chauhan, the original application is dismissed as withdrawn.