Tribunals and Commissions26 Jul 2021
Pal Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0419
Administrative Tribunals Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 22 of 80
Tribunals and Commissions26 Jul 2021
Mange Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0420
Tribunals and Commissions26 Jul 2021
Dharam Vir Yadav & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0421
Tribunals and Commissions26 Jul 2021
Dr. A.K. Upadhyay Vs Department of Health Research & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0422
Tribunals and Commissions26 Jul 2021
Ex. Constable (Exe.) Ramesh Kumar Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0423
Tribunals and Commissions26 Jul 2021
Dr.Seema.A & Ors. Vs Centre For Materials For Electronics Technology (C-MET) & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0424
CCS (Pension) Rule, 1972CCS (Classification Control and Appeal) Rules, 1972
Tribunals and Commissions26 Jul 2021Disposed Of
Dharam Vir Yadav & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0041
Tribunals and Commissions26 Jul 2021Dismissed
Dr. A.K. Upadhyay Vs Department Of Health Research & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0036
Tribunals and Commissions26 Jul 2021Disposed Of
Mange Lal Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0035
Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions26 Jul 2021Dismissed
Pradeep Kumar Sharma Vs National Technical Research Organisation (NTRO) & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0030
Constitution Of India, 1949 — Article 12
Tribunals and Commissions26 Jul 2021Disposed Of
Pal Chand, S/o. Late Sh. Mam Chand Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0029
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 Jul 2021Disposed Of
Dr Seema A & Others Vs Centre For Meterials For Electronics Technology (C-MET) & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0022
Tribunals and Commissions20 Jul 2021
Union Of India & Anr. Vs Shri Ravi Sarangal
Central Administrative Tribunal · (2021) 07 CAT CK 0425
Constitution of India-Article 142
Tribunals and Commissions20 Jul 2021
Deepu C.J Vs Sharda Sampath
Central Administrative Tribunal · (2021) 07 CAT CK 0426
Tribunals and Commissions20 Jul 2021Dismissed
Union of India, Represented By The Secretary, Department Of Revenue, Ministry Of Finance & Others Vs Ravi Sarangal
Central Administrative Tribunal · (2021) 07 CAT CK 0021
Constitution Of India, 1949 — Article 142
Tribunals and Commissions19 Jul 2021
K.S. Vimal Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0427
Tribunals and Commissions19 Jul 2021
Manoj Kumar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0428
Railway Services (Pension) Rules, 1993-Rule 16The Public Premises (Eviction of Unauthorised Occupants) Act, 1971
Tribunals and Commissions19 Jul 2021Dismissed
Manoj Kumar Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0019
Railway Services (Pension) Rules, 1993 — Rule 16
Tribunals and Commissions19 Jul 2021Disposed Of
K.S. Vimal, I.P.S Vs Union Of India, Secretary Ministry Of Home Affairs & Others
Central Administrative Tribunal · (2021) 07 CAT CK 0018
Tribunals and Commissions16 Jul 2021
D.K. Ganguli Vs The Union Of India & Ors.
Central Administrative Tribunal · (2021) 07 CAT CK 0429
CCS (CCA) Rules, 1965-Rule 14Evidence Act