Tribunals and CommissionsDivision Bench(2021) 07 CAT CK 0423

Ex. Constable (Exe.) Ramesh Kumar vs Commissioner Of Police & Ors.

Central Administrative Tribunal, New Delhi · Decided on 26 July 2021

HON’BLE JUDGES
R. N. Singh, Member (J) · Aradhana Johri, Member (A)
CASE NUMBER
OA No.1384/2021

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Judgment

3 paragraphs · 53 words

Hon’ble Sh. R. N. Singh, Member (J)

After arguing for some time, learned counsel for the applicant seeks permission to withdraw the OA with liberty to the applicant to file a better OA in accordance with law, if so advised.

Permission is granted. The OA stands dismissed as withdrawn with liberty as aforesaid.