Tribunals and CommissionsDivision Bench(2021) 07 CAT CK 0443

Birender Lamba vs Sh. Dr. Ajay Kumar & Ors.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 7 July 2021

HON’BLE JUDGES
L. Narasimha Reddy, Chairman · Aradhana Johri, Member (A)
CASE NUMBER
CP No.162/2021 in O.A. No.3509/2019

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

CourtKutchehry membership

More clarity. Every judgment.

Download court copies, explore connected cases and make more of every research session.

Loading membership options…

Ask AI about this case

AI Structured Summary

Not yet generated for this judgment

Judgment

3 paragraphs · 33 words

Justice L. Narasimha Reddy:

Learned counsel for the petitioner submits that he has been instructed by his client to withdraw the contempt case.

2.

Permission is accorded. The CP is dismissed as withdrawn.