Tribunals and Commissions05 Aug 2021Dismissed
Amita & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0030
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 19 of 80
Tribunals and Commissions04 Aug 2021
Prakash Gopalan Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0467
Tribunals and Commissions04 Aug 2021
Hemant Kumar Vs State Of Delhi (NCT Of Delhi) & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0468
Tribunals and Commissions04 Aug 2021
Monika & Ors. Vs Sh. Dharmendra & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0469
Tribunals and Commissions04 Aug 2021
Sh. Parmanand Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0470
Administrative Tribunals Act, 1985-Section 19CCS (Pensionary) Rules, 1972-Rule 88, 17
Tribunals and Commissions04 Aug 2021Disposed Of
Parmanand Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0028
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pensionary) Rules, 1972 — Rule 17, 88
Tribunals and Commissions04 Aug 2021Dismissed
Hemant Kumar Vs State Of Delhi (NCT Of Delhi) & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0016
Tribunals and Commissions03 Aug 2021
Prem Sagar Nahar (Retd.) Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0471
Tribunals and Commissions03 Aug 2021
Sunil Kumar Mehto & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0472
Tribunals and Commissions03 Aug 2021
Smt. Santosh Sharma Vs Shri Dharmendera & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0473
Tribunals and Commissions03 Aug 2021
Dev Raj Goel (Retd) Vs The Chief Secretary & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0474
Tribunals and Commissions03 Aug 2021
Ritika Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0475
Tribunals and Commissions03 Aug 2021
Ms. Priti Devi & Ors. Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0476
Tribunals and Commissions03 Aug 2021
Butai Sharma Vs The General Manager & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0477
Tribunals and Commissions03 Aug 2021
Om Parkash Sharma & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0478
Tribunals and Commissions03 Aug 2021Disposed Of
Dev Raj Goel (Retd) Vs Govt. Of NCT Of Delhi & Ors
Central Administrative Tribunal · (2021) 08 CAT CK 0027
Tribunals and Commissions03 Aug 2021Disposed Of
Butai Sharma Vs General Manager Northern Railway Headquarters Office Baroda House & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0025
Tribunals and Commissions03 Aug 2021Disposed Of
Prem Sagar Nahar (Retd.) Vs Govt. Of NCT Of Delhi & Ors
Central Administrative Tribunal · (2021) 08 CAT CK 0024
Tribunals and Commissions03 Aug 2021Disposed Of
Ritika Vs Staff Selection Commission & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0014
Tribunals and Commissions03 Aug 2021Disposed Of
Priti Devi & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0011