Tribunals and Commissions01 Sept 2021Disposed Of
Sheela Devi Vs Union Of India & Others
Central Administrative Tribunal · (2021) 09 CAT CK 0001
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 17 of 80
Tribunals and Commissions27 Aug 2021
Anil Kumar Rai Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0443
Tribunals and Commissions27 Aug 2021Allowed
Anil Kumar Rai Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0040
Tribunals and Commissions26 Aug 2021
Vivek Bajpai Vs Council For Scientific And Industrial Research & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0444
Tribunals and Commissions26 Aug 2021Disposed Of
Vivek Bajpai Vs Council For Scientific And Industrial Research & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0035
Tribunals and Commissions25 Aug 2021
Rajesh Kumar Vs D.K. Singh & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0445
Tribunals and Commissions25 Aug 2021
Satish Anand & Ors. Vs Pradeep Kumar Joshi & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0446
Administrative Tribunals' Act, 1985-Section 17
Tribunals and Commissions25 Aug 2021Disposed Of
Rajesh Kumar Vs D.K. Singh & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0037
Tribunals and Commissions19 Aug 2021Disposed Of
Prabha Tirkey Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0033
Tribunals and Commissions18 Aug 2021
Ms. Prabha Tirkey Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0447
Tribunals and Commissions13 Aug 2021
Neetu & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0448
Tribunals and Commissions13 Aug 2021
All India Guards Council & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0449
Tribunals and Commissions13 Aug 2021Disposed Of
All India Guards Council Vs & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0022
Tribunals and Commissions11 Aug 2021
Bhupendra Rawat & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0450
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Aug 2021
Narendra Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0451
Tribunals and Commissions11 Aug 2021Disposed Of
Bhupendra Rawat & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0021
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions11 Aug 2021Dismissed
Narendra Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 08 CAT CK 0012
Tribunals and Commissions10 Aug 2021
Ganshyam Shivnath Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 08 CAT CK 0452
Tribunals and Commissions10 Aug 2021
Santosh Kumar & Ors. Vs Vijay Kumar & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0453
Tribunals and Commissions10 Aug 2021
Krishna & Ors. Vs Sri Sujeet Kumar Jha & Anr.
Central Administrative Tribunal · (2021) 08 CAT CK 0454