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Judgment
3 paragraphs · 53 words
Per: SURESH KUMAR MONGA, MEMBER (J):
1.
After arguing the matter for some time, learned counsel for the applicants wishes to withdraw the Misc. Application No. 060/01707/2021 as well as the Original Application with liberty to file separate individual Original Applications on behalf of the applicants.
2.
Dismissed as withdrawn with liberty aforesaid.