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Tribunals and CommissionsDivision Bench(2021) 08 CAT CK 0462

Mahipal Choudhary & Ors. vs Staff Selection Commission & Ors.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 5 August 2021

HON’BLE JUDGES
Manjula Das, Acting Chairman · A.K. Bishnoi, Member (A)
CASE NUMBER
O.A. No. 1510/2021

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Judgment

3 paragraphs · 44 words

Mrs. Manjula Das, Acting Chairman:

Learned counsel for applicants seeks permission to withdraw the O.A. with liberty to file a fresh one.

2.

Permission is accorded and the OA is accordingly dismissed as withdrawn with liberty to file a fresh OA with better particulars.