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Tribunals and CommissionsDivision Bench(2021) 08 CAT CK 0464

Rajesh Kumar Gupta vs Manoj Ahuja & Ors.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 5 August 2021

HON’BLE JUDGES
Manjula Das, Acting Chairman · A.K. Bishnoi, Member (A)
CASE NUMBER
C.P. No. 185/2021 in O.A. No. 996/2021

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Judgment

2 paragraphs · 28 words

Mrs. Manjula Das, Acting Chairman: Learned counsel for petitioner seeks permission of this Tribunal to withdraw the C.P.

2.

Permission is accorded and the C.P is accordingly dismissed.