Tribunals and CommissionsDivision Bench(2021) 08 CAT CK 0465

Gyandeo Prasad vs Sh. Hemendra Kumar

Central Administrative Tribunal, New Delhi · Decided on 5 August 2021

HON’BLE JUDGES
R.N. Singh, Member (J) · Mohd. Jamshed, Member (A)
CASE NUMBER
C.P. No. 134/2021 in O.A. No. 941/2020

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Judgment

4 paragraphs · 78 words

Mr. R.N. Singh, Member (J):

At the outset, learned counsel for the petitioner submits that pursuant to the directions of this Tribunal, the respondents have passed the Revisionary Authority’s order.

2.

Mr. Satpal Singh, learned counsel for the respondent submits that to this effect, he has filed the compliance affidavit as well.

3.

In view of aforesaid, the present CP is closed. Notices are discharged. The applicant shall be at liberty in accordance with law, if so advised.