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Tribunals and CommissionsDivision Bench(2021) 09 CAT CK 0674

Sh. Jogender Singh Lather vs Sh. Vijay Dev & Anr.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 2 September 2021

HON’BLE JUDGES
A. K. Bishnoi, Member (A) · R.N. Singh, Member (J)
CASE NUMBER
C.P. No. 175/2021

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Judgment

3 paragraphs · 62 words

Hon’ble Mr. R.N. Singh, Member (J):

At the outset, Sh. D. S. Choudhary, learned counsel for the applicant submits that direction of this Tribunal has already been complied with.

Per contra, leaned counsel for the respondents seeks some time to file compliance affidavit. However, in view of the submission of the learned counsel for the applicant, CP is closed. Notices are discharged.