Tribunals and CommissionsDivision Bench(2021) 09 CAT CK 0644

Naresh Chand Goyal vs Chairman Railway Board & CEO

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 16 September 2021

HON’BLE JUDGES
R. N. Singh, Member (J) · A. K. Bishnoi, Member (A)
CASE NUMBER
O.A. No. 2011/2021

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Judgment

3 paragraphs · 53 words

Hon’ble Mr. R. N. Singh, Member (J)

After arguing for some time, the applicant who appears in person, seeks permission of this Tribunal to withdraw the OA with liberty to file a fresh one, in accordance with law. Permission is accorded.

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Accordingly, the OA is dismissed and withdrawn with the liberty as aforesaid.