Tribunals and Commissions20 Oct 2021Disposed Of
Kiran Pal Singh, Retd. TGT Group 'B' Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0034
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 9 of 80
Tribunals and Commissions18 Oct 2021
A. Ashraf Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0546
Tribunals and Commissions18 Oct 2021Disposed Of
A Ashraf Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0028
Tribunals and Commissions12 Oct 2021
Padmini T.K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0547
Central Excise and Customs Department Multi Tasking Staff (Group C Posts) Recruitment Rules, 2013
Tribunals and Commissions12 Oct 2021
Sreejith S Nair Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0548
Tribunals and Commissions12 Oct 2021
M.M. Kurian Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0549
Administrative Tribunals Act, 1985-Section 20, 21
Tribunals and Commissions12 Oct 2021
Jiyath Hussain K.P. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0550
Tribunals and Commissions12 Oct 2021
Harendra Gawaria Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 10 CAT CK 0551
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions12 Oct 2021
Kuldeep Kumar Bairwa Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0552
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions12 Oct 2021Disposed Of
Kuldeep Kumar Bairwa Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions12 Oct 2021Allowed
Harendra Gawaria Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions12 Oct 2021Disposed Of
Union Of India Vs Padmini T K
Central Administrative Tribunal · (2021) 10 CAT CK 0029
Tribunals and Commissions12 Oct 2021Dismissed
Jiyath Hussain K P Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0024
Tribunals and Commissions12 Oct 2021Disposed Of
Sreejith S Nair Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0022
Tribunals and Commissions12 Oct 2021
Padmini T.K Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0021
Tribunals and Commissions12 Oct 2021Dismissed
M M Kurian Vs Union Of India & Others
Central Administrative Tribunal · (2021) 10 CAT CK 0020
Administrative Tribunals Act, 1985 — Section 21
Tribunals and Commissions11 Oct 2021
Ranjeet Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0553
Tribunals and Commissions11 Oct 2021
Akhil K Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0554
Tribunals and Commissions11 Oct 2021
Abhineet Jain Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 10 CAT CK 0555
Tribunals and Commissions11 Oct 2021
Sunny Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 10 CAT CK 0556