Tribunals and Commissions12 Nov 2021
Roopa Bharti Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0529
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 5 of 80
Tribunals and Commissions12 Nov 2021
Balraj Singh Vs Delhi Development Authority
Central Administrative Tribunal · (2021) 11 CAT CK 0530
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 20(2)CCS (CCA) Rules, 1965-Rule 11, 14, 16 (1-A)
Tribunals and Commissions12 Nov 2021
Ranbir Singh Grewal Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0531
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions12 Nov 2021Allowed
Ranbir Singh Grewal Vs Delhi Development Authority & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0024
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions11 Nov 2021
Mahipal Vs Union Of India
Central Administrative Tribunal · (2021) 11 CAT CK 0532
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions11 Nov 2021Dismissed
Mahipal Vs Union Of India
Central Administrative Tribunal · (2021) 11 CAT CK 0018
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions10 Nov 2021
Subaidabi C.P. Vs The Administrator, Union Territory Of Lakshadweep & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0533
Constitution of India-Article 309, 14
Tribunals and Commissions10 Nov 2021
Ram Chander Yadav Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0534
Administrative Tribunals Act, 1985-Section 19, 21, 21(1), 21(3)Right to Information Act, 2005
Tribunals and Commissions10 Nov 2021
Bindu.K.S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0535
Tribunals and Commissions10 Nov 2021
Suresh Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0536
Administrative Tribunals Act, 1985-Section 19, 4(5)(a) and (b)RTI ActRecruitment Rules, 2015
Tribunals and Commissions10 Nov 2021
Satpal Antil Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0537
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 68CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions10 Nov 2021
Ajay Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0538
Tribunals and Commissions10 Nov 2021
G.P. Tripathi & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0539
Tribunals and Commissions10 Nov 2021Disposed Of
G P Tripathi & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0023
Tribunals and Commissions10 Nov 2021Disposed Of
Ajay Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0022
Tribunals and Commissions10 Nov 2021Dismissed
Satpal Antil Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0021
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 68Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions10 Nov 2021Partly Allowed
Suresh Kumar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0019
Administrative Tribunals Act, 1985 — Section 4(5)(a), 4(5)(b), 19
Tribunals and Commissions10 Nov 2021Dismissed
Ram Chander Yadav (Not Working At Present) Vs Govt. Of N.C.T. Of Delhi & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0017
Administrative Tribunals Act, 1985 — Section 19, 21, 21(1), 21(3)
Tribunals and Commissions10 Nov 2021Allowed
Mohammed Iqubal C Vs Administrator Union Territory Of Lakshadweep, Kavaratti - 682 555 & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0016
Constitution Of India, 1949 — Article 14, 309
Tribunals and Commissions10 Nov 2021Disposed Of
Bindu. K.S Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0015