Tribunals and CommissionsSingle Bench(2021) 11 CAT CK 0529

Roopa Bharti vs Union Of India & Ors.

Central Administrative Tribunal · Decided on 12 November 2021

HON’BLE JUDGES
Devendra Chaudhry, Member (A)
CASE NUMBER
OA No.419/2018

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Judgment

2 paragraphs · 38 words

By Advocate: Ms. Prayagmati Gupta Order (Oral) Learned counsel for the applicant submitted that he does not want to pursue this matter any further and seeks withdrawal of the OA.

2.

Accordingly, the OA is dismissed as withdrawn.