Tribunals and Commissions02 Dec 2021
Devendra Kumar Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0356
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 9(6)(b)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2021
1,586 judgments · page 2 of 80
Tribunals and Commissions02 Dec 2021
Hem Raj Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0357
Tribunals and Commissions02 Dec 2021
Sanehad & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0358
Constitution of India-Articles 14, 16, 21
Tribunals and Commissions02 Dec 2021Dismissed
Devendra Kumar Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 9(6)(b)
Tribunals and Commissions02 Dec 2021Disposed Of
Sanehad & Others Vs General Manager, Northern Railway, Baroda House, New Delhi & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0007
Constitution Of India, 1949 — Article 14, 16, 21
Tribunals and Commissions02 Dec 2021Disposed Of
Hem Raj Meena Vs Union Of India & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0006
Tribunals and Commissions01 Dec 2021
Sh. Sudesh Kumar & Ors. Vs Sh. Rajesh Bhushan & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0359
Tribunals and Commissions01 Dec 2021
Jasjit Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0360
Tribunals and Commissions01 Dec 2021
Sanjay Kumar Verma Vs Govt. Of Nct Delhi & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0361
Tribunals and Commissions01 Dec 2021
Amit Kumar Vs The Management Of East Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2021) 12 CAT CK 0362
Tribunals and Commissions01 Dec 2021
Deepak Vs Vikash Anand & Ors.
Central Administrative Tribunal · (2021) 12 CAT CK 0363
Tribunals and Commissions01 Dec 2021Disposed Of
Jasjit Singh Vs Union Of India & Others
Central Administrative Tribunal · (2021) 12 CAT CK 0001
Tribunals and Commissions30 Nov 2021
Mr. Mohd Asalam Vs Ministry of AYUSH & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0503
Tribunals and Commissions30 Nov 2021
Ms. Charanjit Kaur Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0504
Constitution of India-Article 226, 227Evidence Act
Tribunals and Commissions30 Nov 2021
Akhil Dilli Prathmik Shikshak Sangh (Regd.) & Ors. Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2021) 11 CAT CK 0505
CCS (Revised Pay) Rules, 2008
Tribunals and Commissions30 Nov 2021
Dinesh Kumar Verma Vs Union Of India & Anr.
Central Administrative Tribunal · (2021) 11 CAT CK 0506
Tribunals and Commissions30 Nov 2021Disposed Of
Mohd Asalam Vs Ministry Of AYUSH & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0049
Tribunals and Commissions30 Nov 2021Dismissed
Charanjit Kaur Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0048
Constitution Of India, 1949 — Article 226, 227
Tribunals and Commissions30 Nov 2021Dismissed
Akhil Dilli Prathmik Shikshak Sangh (Regd.) & Others Vs South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0047
Tribunals and Commissions30 Nov 2021Dismissed
Dinesh Kumar Verma Vs Union Of India & Others
Central Administrative Tribunal · (2021) 11 CAT CK 0046