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Judgment
5 paragraphs · 60 words
ORDER (ORAL)
Hon’ble Mr. R.N. Singh, Member (J) :-
Learned counsel for the applicants submits that the compliance of the directions of this Tribunal in the OA No.3335/2011 has been done and, accordingly, the present CP may be closed.
2.
In view of the aforesaid, CP is closed. Notices are discharged.
Pending MAs, if any, shall also stand disposed of.