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Judgment
4 paragraphs · 68 words
Hon'ble Mr. R. N. Singh, Member (J)
This OA pertains to the year 2015. Today, it is listed for final hearing. There was no appearance on behalf of the applicants even on the last date of hearing. It appears that the applicants are not interested in pursuing the present matter.
Accordingly, OA is dismissed in default and for non prosecution.
There shall be no order as to costs.