COURT ARCHIVE

Central Administrative Tribunal judgments, 2024

718 judgments · page 4 of 36

Tribunals and Commissions18 Nov 2024Dismissed

Lokesh Jakhar Vs Staff Selection Commission Through Its Chairman & Ors

Central Administrative Tribunal · (2024) 11 CAT CK 0011

Central Administrative Tribunal Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16

Tribunals and Commissions18 Nov 2024Allowed

MES No. 316460 Sh Lekhram, Electrician Sk, Gp C & Ors Vs Union Of India Through Its Secretary, Ministry Of Defence, South Block, New Delhi-110001 & Ors

Central Administrative Tribunal · (2024) 11 CAT CK 0010

Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16

Tribunals and Commissions18 Nov 2024Allowed

Ambili B Vs Union Of India, Represented By The Secretary To The Government Of India, Ministry Of Corporate Affairs, Shastri Bhavan, New Delhi � 110001 & Ors

Central Administrative Tribunal · (2024) 11 CAT CK 0009

Tribunals and Commissions18 Nov 2024Allowed

Farhad Ahmed Vs Union Of India Through Secretary, Ministry Of Defence, New Delhi & Ors

Central Administrative Tribunal · (2024) 11 CAT CK 0008

Constitution Of India, 1950 — Article 14, 16

Tribunals and Commissions12 Nov 2024

Harish Chandra Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 1505

Administrative Tribunals Act, 1985-Section 19

Tribunals and Commissions12 Nov 2024Disposed Of

Harish Chandra, S/o Late Dwarika Prasad Vs Union Of India Through The Manger, North Central Railway, Headquarters Office, Subedarganj, Allahabad & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 0002

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions11 Nov 2024

Ramakrishnan.A.K. Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 1506

RTI ActTravelling Allowance Rules-SR 116

Tribunals and Commissions11 Nov 2024

Rejani.R. Vs Employees State Insurance Corporation & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 1507

CAT (Procedure) Rules, 1987-Rule 16

Tribunals and Commissions11 Nov 2024

Pradosh.P.Pai Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 1508

Tribunals and Commissions11 Nov 2024

Lijo Dominic & Anr. Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 1509

CAT Rules of Practice-Rule 17(b)CAT Procedure Rules-Rule 6

Tribunals and Commissions11 Nov 2024

Darshan Lal Vs Bharat Sanchar Nigam Limited & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 1510

Administrative Tribunal Act, 1985-Section 19

Tribunals and Commissions11 Nov 2024

Komalram Sahni Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 1511

Tribunals and Commissions11 Nov 2024

Shailender Kumar & Anr. Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 1512

Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17, 24

Tribunals and Commissions11 Nov 2024Dismissed

Ramakrishnan.A.K. Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 0018

Tribunals and Commissions11 Nov 2024Dismissed

Pradosh.P.Pai Vs Union Of India Represented By Secretary To Government, Ministry Of Tourism, HRD Division, C-1, Hutments, Delhousi Road, New Delhi � 11 & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 0017

Tribunals and Commissions11 Nov 2024Dismissed

Rejani.R. & Ors Vs Employees State Insurance Corporation, Panchadweep Bhavan, C.I.G. Road, New Delhi � 02, Represented By Its Director General & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 0016

Central Administrative Tribunal (Procedure) Rules, 1987 Rule 16

Tribunals and Commissions11 Nov 2024Disposed Of

Lijo Dominic & Ors Vs Union Of India Represented By The General Manager Southern Railway, Head Quarters Office, Park Town P.O. Chennai-600003 & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 0014

Central Administrative Tribunal (Procedure) Rules, 1987 Rule 6, 17(b)

Tribunals and Commissions11 Nov 2024Disposed Of

Darshan Lal (HR No. 200301944) Vs Bharat Sanchar Nigam Limited (A Govt. Of India Enterprise) & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 0004

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions11 Nov 2024Allowed

Shailender Kumar & Ors Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 0003

Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17, 24

Tribunals and Commissions08 Nov 2024

M.Z. Sarwar Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 1513

Central Civil Services (CCA) Rules, 1965-Rule 14, 12, 15(4)CCS(Conduct) Rules, 1964-Rule 3(1) (1), (ii) and (ill)