COURT ARCHIVE

Central Administrative Tribunal judgments, 2024

718 judgments · page 5 of 36

Tribunals and Commissions07 Nov 2024

Triveni Sarothiya Vs Union Of India & Ors.

Central Administrative Tribunal · (2024) 11 CAT CK 1462

Central Civil Services (Temporary Service) Rules, 1965-Rule 2(b), 2(d), 3, 4, 10CCS (CCA) Rules, 1965-Rule 14Central Civil Services (Pension) Rules 2021-Rule 50, 2 (Explanation 6)