Tribunals and CommissionsDivision Bench(2024) 11 CAT CK 1515

H.P. Singh (Housla Prasad Singh) vs Union Of India & Anr.

Central Administrative Tribunal · Decided on 8 November 2024

HON’BLE JUDGES
Akhil Kumar Srivastava, Judicial Member · Mallika Arya, Administrative Member
CASE NUMBER
Miscellaneous Application No.200/1438/2024 (In Original Application No.200/00267/2018)

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Judgment

4 paragraphs · 47 words

By Akhil Kumar Srivastava, JM -

The matter is listed for consideration on restoration of the Original Application No. 200/267/2018.

2.

At this stage, the counsel for the applicant submits that he wants to withdraw this Restoration Application.

3.

Accordingly, this Restoration application is dismissed as withdrawn.