Tribunals and Commissions05 Aug 2026
Satya Devi Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6205
Administrative Tribunals Act, 1985-Section 19J&K Rural Development (Subordinate) Service Recruitment Rules, 2007
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,343 judgments · page 62 of 68
Tribunals and Commissions05 Aug 2026
Pradip Hari @ Harijan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6206
Administrative Tribunals Act, 1985-Sub-Section (6) of Section 5, Section 19CAT (Procedure) Rules, 1987-Rule 16(1)
Tribunals and Commissions05 Aug 2026
Subhasis Basu Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6207
Administrative Tribunals Act, 1985-Section 5(6), 19CCS (CCA) Rules, 1965-Rule 14Postal Manual Vol. VI Part – III-Rule 58(4), 10(1), 10(4)
Tribunals and Commissions04 Aug 2026
Ab Majeed Bhat & Ors. Vs Director Health Services Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6208
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 4(5)(a)Constitution of India-Article 16
Tribunals and Commissions04 Aug 2026
Er. Vilayat Ali Khan Vs Union Territory Of Ladakh & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6209
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions04 Aug 2026
Keshavanand Shrinivas Yalavi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6210
Tribunals and Commissions04 Aug 2026
Mushtaq Ahmad Bhat Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6211
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions04 Aug 2026
Smt Mandabai Tukaram Ghotkar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6212
Administrative Tribunals Act, 1985-Section 19, 14Hindu Marriage Act, 1955-Section 13B, 15Marriage Laws (Amendment) Act, 1976 (68 of 1976)
Tribunals and Commissions04 Aug 2026
Manzoor Ahmad Wani Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6213
Tribunals and Commissions04 Aug 2026
Mohsin Hussain Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6214
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions03 Aug 2026Dismissed
S. Selvaraj Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6286
Tribunals and Commissions03 Aug 2026
Dr. Himanshu Shardanand Jaiswal Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 08 CAT CK 6215
Constitution of India-Article 14
Tribunals and Commissions03 Aug 2026
Showkat Mukhtar Mir & Ors. Vs Union Territory Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6216
CAT (Procedure) Rules, 1987-Rule 4(5)(a)
Tribunals and Commissions03 Aug 2026
Faisal Iqbal Awan Vs U.T Of J&K Through Financial Commissioner & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6217
Administrative Tribunals Act, 1985-Section 19Jammu and Kashmir Compassionate Appointment Rules, 1994-Rule 2, 3 (first proviso), 7RPC-Section 302, 307
Tribunals and Commissions03 Aug 2026Allowed
Dr. Muneer Ahmad Bhat Vs State Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6218
Jammu and Kashmir Civil Services (Special Provisions) Act, 2010-Section 5Constitution of India-Article 162
Tribunals and Commissions03 Aug 2026
Ghulam Nabi Shah Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6219
Jammu & Kashmir Civil Services Regulations, Volume-I, 1956-Article 35-AAJammu & Kashmir Financial Code, Volume-I-Rules 6.4, 6.5
Tribunals and Commissions03 Aug 2026
Suresh Chandrarao Salunkhe Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6220
Administrative Tribunals Act-Section 18Indian Forest Service (Appointment by Promotion) Regulations, 1966-Regulation 5, 5(2)Constitution of India-Article 16, 309
Tribunals and Commissions03 Aug 2026
Vijay Kumar Jamwal Vs Union Territory Of Jammu And Kashmir & Anr.
Central Administrative Tribunal · (2026) 08 CAT CK 6221
Administrative Tribunals Act, 1985-Section 19Constitution of India-Articles 14, 16
Tribunals and Commissions22 May 2026
Sanjay Kumar Srivastava Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 05 CAT CK 3065
Tribunals and Commissions22 May 2026
Sh. Upendra Thakur Vs The Secretary & Ors.
Central Administrative Tribunal · (2026) 05 CAT CK 3066
Administrative Tribunals Act, 1985-Section 19Recruitment Rules of 2003