Tribunals and Commissions01 Sept 2026
Saiem Iqbal (Minor) Vs State Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3355
Constitution of India-Article 21
COURT ARCHIVE
Central Administrative Tribunal judgments, 2026
1,343 judgments · page 60 of 68
Tribunals and Commissions01 Sept 2026
Anoop Pandey & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3009
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions01 Sept 2026
Sh. Anil Kumar Vs The Commissioner, Municipal Corporation Of Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3002
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions01 Sept 2026
Raj Kumar Sain Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2999
Administrative Tribunal Act, 1985-Section 19Constitution of India-Article 226Haryana Civil Service (Judicial Branch) and Haryana Superior Judicial Service Revised Pay Rules 2001
Tribunals and Commissions01 Sept 2026
Ishwar Singh Vs Govt. Of NCT Delhi & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2998
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14, 15, 23
Tribunals and Commissions01 Sept 2026
Parvin Gautam Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 2972
the Act, 1921-Section 7, 15
Tribunals and Commissions01 Sept 2026
Om Prakash Baghel Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3039
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions01 Sept 2026
Rage Kiran Kumar Vs Senior Divisional Personnel Officer & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3054
Administrative Tribunals Act, 1985-Section 19Evidence Act
Tribunals and Commissions01 Sept 2026
Prem Sagar Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3068
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14
Tribunals and Commissions01 Sept 2026Allowed
Chiman Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3578
Administrative Tribunals Act, 1985-Sections 19, 23Right to Information ActRailways Act, 1989-Section 195
Tribunals and Commissions01 Sept 2026
Ashish Kuntal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3579
Administrative Tribunals Act, 1985-Section 19CCS (RP) Rules, 2016FR-FR 22(1)(a)(1)
Tribunals and Commissions01 Sept 2026
Prem Chnadra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3580
Tribunals and Commissions01 Sept 2026Dismissed
M. Shanmugam Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3581
Administrative Tribunals Act, 1985-Section 22(3)(f)CAT (Procedure) Rules, 1987-Rule 17
Tribunals and Commissions01 Sept 2026
Ramesh Chandra Badjena Vs Managing Director, Steel Authority Of India Ltd. & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 3582
Contract Labour (Regulation and Abolition) Act, 1970Administrative Tribunals Act, 1985-Article 21
Tribunals and Commissions01 Sept 2026
Dr. A.K. Singh Vs Ms. Punya Salila Srivastava & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3583
In-Situ Promotion Rules, 1990
Tribunals and Commissions31 Aug 2026
Mrs. Saroj Kumari Vs Min. of Health and Family Welfare & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6184
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions25 Aug 2026
R. Lakshminarayanan Bharani & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · 2026 INSC 444
Constitution of India-Articles 14, 15, 16, 21Rajasthan Prosecution Subordinate Service Rules, 1978
Tribunals and Commissions18 Aug 2026
Vijay Batham & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6185
Constitution of India-Article 14, 16, 226
Tribunals and Commissions18 Aug 2026
Adarsh Barai Vs The Comptroller And Auditor General Of India & Ors.
Central Administrative Tribunal · (2026) 08 CAT CK 6186
Constitution of India-Article 14
Tribunals and Commissions18 Aug 2026Dismissed
Vijay Batham, Vijendra Kalyane, Vimal Kumar Vs Union Of India, Central Board Of Direct Taxes, Director General Of Income Tax (Investigation), The Principal Chief Commissioner Of Income Tax
Central Administrative Tribunal · (2026) 08 CAT CK 0061
Constitution of India-Article 14, 16, 226