Tribunals and Commissions03 Jan 2023
Susheela Kumari Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0764
CCS (CCA) Rules, 1965-Rule 16CCS (Conduct Rules), 1964-Rule 3
COURT ARCHIVE
Central Administrative Tribunal judgments, 2023
991 judgments · page 50 of 50
Tribunals and Commissions03 Jan 2023Disposed Of/ Allowed
Ajay Pathak, Appraiser, Group 'B' & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0007
Tribunals and Commissions03 Jan 2023Disposed Of
Susheela Kumari Vs Chief Secretary Government Of NCT Of Delhi, Delhi Secretariat IP Estate New Delhi-110002 & Others
Central Administrative Tribunal · (2023) 01 CAT CK 0005
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16Central Civil Services (Classification, Control And Appeal) Rules, 1964 — Rule 3
Tribunals and Commissions03 Jan 2023Dismissed
C.V. Leslie & Ors Vs Union Of India & Others
Central Administrative Tribunal · (2023) 01 CAT CK 0002
Central Civil Services (Pension) Rules, 1972 — Rule 13
Tribunals and Commissions03 Jan 2023Allowed
Shakti Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2023) 01 CAT CK 0001
Constitution Of India, 1950 — Article 14, 311(2)
Tribunals and Commissions02 Jan 2023
Balachandran M.K Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0786
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14(9), 14(10), 14(14) onwards, 27(2)
Tribunals and Commissions02 Jan 2023
Mohammad Murtaza Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0787
Tribunals and Commissions02 Jan 2023
Haison. K.S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0768
Right to Information Act
Tribunals and Commissions02 Jan 2023
Shri Ravinder & Ors. Vs Delhi Rail Corporation Limited & Anr.
Central Administrative Tribunal · (2023) 01 CAT CK 0765
Tribunals and Commissions02 Jan 2023Dismissed
Balachandran M.K. Vs Union Of India & Others
Central Administrative Tribunal · (2023) 01 CAT CK 0012
Central Civil Services (Classification, Control And Appeal) Rules, 1964 — Rule 27(2)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(9), 14(10, 14(14)
Tribunals and Commissions02 Jan 2023Dismissed
Haison. K.S Vs Union Of India & Others
Central Administrative Tribunal · (2023) 01 CAT CK 0003