Tribunals and Commissions19 Jan 2023
Ram Gopal Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0754
AT Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2023
991 judgments · page 48 of 50
Tribunals and Commissions19 Jan 2023
Ajay Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0747
Tribunals and Commissions19 Jan 2023Allowed
Dharam Kumar Yadav S/o Raj Nath Yadav Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0028
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions19 Jan 2023Allowed
Ram Gopal Prasad Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0027
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Jan 2023
Cinto Alappat Vs Delhi State Industrial And Infrastructure Development Corporation Ltd. & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0743
Tribunals and Commissions17 Jan 2023
Jitendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0781
Tribunals and Commissions17 Jan 2023
Iftakhar Ahmad Vs Divisional Railway Manager (Personal) Eastern Central Railway & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0782
Administrative Tribunal Act, 1985-Section 19Constitution of India-Article 14
Tribunals and Commissions17 Jan 2023
Sri Baikuntha Bihari Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0783
Indian Forest Service (Appointment by Promotion) Regulation, 1966Constitution of India-Article 16
Tribunals and Commissions17 Jan 2023
Shri Satyananda Nayak Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0766
Tribunals and Commissions17 Jan 2023
Srikanta Chandra Sundar Ray Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0755
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 10, 10(1), 10(2), 10(6), 10(7)
Tribunals and Commissions17 Jan 2023
Satyananda Nayak Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0756
AT Act, 1985-Section 19CCS (CC&A) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3(1)(i) & (iii)
Tribunals and Commissions17 Jan 2023
Smt. Rekha Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 01 CAT CK 0757
Tribunals and Commissions17 Jan 2023
Anand Bharati Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 01 CAT CK 0748
Administrative Tribunal Act, 1985-Section 19Hindu Adoption and Maintenance Act, 1956-Sections 12, 16, 11(4)
Tribunals and Commissions17 Jan 2023
Arun Kumar Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0749
Tribunals and Commissions17 Jan 2023
Smt. Kusum Patel & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0750
Tribunals and Commissions17 Jan 2023
Shiv Dutt Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0744
Tribunals and Commissions17 Jan 2023
Anand Anweshi Vs General Manager, N.E. Railway & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0745
Tribunals and Commissions17 Jan 2023Disposed Of
Jitendra Kumar Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0026
Tribunals and Commissions17 Jan 2023Disposed Of
Rekha, D/o Late Rakam Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0025
Tribunals and Commissions17 Jan 2023Allowed
Anand Bharati Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0022
Administrative Tribunals Act, 1985 — Section 19Hindu Adoption And Maintenance Act, 1956 — Section 11(4), 12, 16