Tribunals and CommissionsDivision Bench(2023) 01 CAT CK 0743

Cinto Alappat vs Delhi State Industrial And Infrastructure Development Corporation Ltd. & Ors.

Central Administrative Tribunal · Decided on 18 January 2023

HON’BLE JUDGES
Tarun Shridhar, Member (A) · Manish Garg, Member (J)
CASE NUMBER
O.A. No. 1153/2016

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Judgment

2 paragraphs · 44 words

Learned counsel for the applicant submits that they have not been able to have any communication with their client nor are there any fresh instructions. Accordingly, they do not wish to pursue the present matter any further.

2.

The OA stands dismissed for non-prosecution.