Tribunals and Commissions01 Feb 2023
Ashok Kumar Kaushal Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3607
COURT ARCHIVE
Central Administrative Tribunal judgments, 2023
991 judgments · page 46 of 50
Tribunals and Commissions01 Feb 2023Disposed Of
M.L. Chaurasia Vs Kendriya Vidyalaya Sangathan, 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi (Through : The Commissioner) & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0005
Central Civil Services (Temporary Services) Rules, 1965 — Rule 5(1)
Tribunals and Commissions01 Feb 2023Allowed
Bholanath Sahu Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0002
Tribunals and Commissions01 Feb 2023Allowed
Suresh Babu K. Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0001
Salary, Allowances And Pension Of Members Of Parliament Act, 1954 — Section 8AARailway Services (Conduct) Rules, 1966 — Rule 3(1))(ii)
Tribunals and Commissions31 Jan 2023
Deep Narayan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0769
Tribunals and Commissions31 Jan 2023
Sayyed Aijaz Ali & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0770
Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Act, 1995-Section 47
Tribunals and Commissions31 Jan 2023
Kumari Ranjana Sipahi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0771
CCS (Pension) Rules, 1972-Rule 50, Para (12)
Tribunals and Commissions31 Jan 2023
Bhanu Priya Vs Delhi Subordinate Services Selection Board & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0740
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions31 Jan 2023Disposed Of
Kumari Ranjana Sipahi Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0048
Central Civil Services (Pension) Rules, 1972 — Rule 50
Tribunals and Commissions31 Jan 2023Allowed
Sayyed Aijaz Ali & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0047
Arbitration And Conciliation Act, 1996 — Section 47
Tribunals and Commissions31 Jan 2023Partly Allowed
Deep Narayan Singh Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0046
Tribunals and Commissions31 Jan 2023Dismissed
Bhanu Priya Vs Delhi Subordinate Services Selection Board Through Its Chairman, Government Of NCT Of Delhi, FC-18, Institutional Area, Karkardooma (Near Railway Reservation Centre, New Delhi � 110092 & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0045
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions30 Jan 2023
Ghanshyam Das Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0772
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions30 Jan 2023Allowed
Ghanshyam Das son Of Sri Balak Ram Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions25 Jan 2023
Vikas Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0773
Administrative Tribunals Act, 1985-Section 19, 20Prevention of Corruption Act, 1988-Section 7C.C.S.(C.C.A.) Rules, 1965-Rule 14
Tribunals and Commissions25 Jan 2023
Mohammad Yousuf Dar Vs State Of J&K & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0774
Constitution of IndiaCSR
Tribunals and Commissions25 Jan 2023
Ghulam Hassan Mir & Ors. Vs State Of Jammu And Kashmir
Central Administrative Tribunal · (2023) 01 CAT CK 0751
Constitution of India-Article 14, 21
Tribunals and Commissions25 Jan 2023Disposed Of
Mohammad Yousuf Dar Vs State Of J&K Through Commissioner/Secretary To Govt. Works Department, Civil Secretariat Srinagar/Jammu & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0043
Tribunals and Commissions25 Jan 2023Allowed
Ghulam Hassan Mir & Ors Vs State Of Jammu And Kashmir
Central Administrative Tribunal · (2023) 01 CAT CK 0042
Constitution Of India, 1950 — Article 14, 21
Tribunals and Commissions25 Jan 2023Disposed Of
Vikas Kumar Vs Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0041
Administrative Tribunals Act, 1985 — Section 19, 20Prevention Of Corruption Act, 1988 — Section 7Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14