Tribunals and Commissions07 Feb 2023Allowed
Shrikant Pandey Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0016
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 15, 21
COURT ARCHIVE
Central Administrative Tribunal judgments, 2023
991 judgments · page 45 of 50
Tribunals and Commissions07 Feb 2023Allowed
Ranno Devi Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0015
Code Of Criminal Procedure, 1973 — Section 125Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(8)(ii), 54(14)(b)(i)
Tribunals and Commissions07 Feb 2023Allowed
Nikita Khatri & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0014
Tribunals and Commissions03 Feb 2023
Dilip Kumar Mendali Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3612
Recruitment Rules
Tribunals and Commissions03 Feb 2023
Smt. Babita Dubey Vs The Commissioner, Nodya Vidyalaya Samiti & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3601
Tribunals and Commissions03 Feb 2023
Smt. Vidya Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3602
Tribunals and Commissions03 Feb 2023
Purna Chandra Behera Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3603
Constitution of India-Article 12, 14, 16, 309, 315, 320, 335
Tribunals and Commissions03 Feb 2023Dismissed
Purna Chandra Behera Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0011
Constitution Of India, 1950 — Article 12, 14, 16, 309, 315, 320, 335
Tribunals and Commissions03 Feb 2023Dismissed
Dilip Kumar Mendali Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0010
Tribunals and Commissions02 Feb 2023
Shanti M. & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3627
Railway Servants (Pass) Rules, 1986Constitution of India-Articles 14, 16
Tribunals and Commissions02 Feb 2023
Prajith.P. Vs Indian Space Research Organization (ISRO) & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3628
Tribunals and Commissions02 Feb 2023
Sayed Sajid Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3604
Central Administrative Tribunals Act, 1985-Section 21, 21(3)
Tribunals and Commissions02 Feb 2023Dismissed
Shanti M. & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 02 CAT CK 0009
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions02 Feb 2023Disposed Of
Prajith.P Vs Indian Space Research Organization (ISRO), Department Of Space, Government Of India, Antariksh Bhavan, ISRO Headquarters, New BEL Road, Bengaluru � 560094. Represented By Its Chairman And Others
Central Administrative Tribunal · (2023) 02 CAT CK 0008
Tribunals and Commissions02 Feb 2023Dismissed
Sayed Sajid Ali Vs Union Of India And Others
Central Administrative Tribunal · (2023) 02 CAT CK 0007
Central Administrative Tribunals Act, 1985 — Section 21, 21(3)
Tribunals and Commissions01 Feb 2023
Bholanath Sahu Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3629
Department of Posts (Multi Tasking Staff) Recruitment Rules, 2015
Tribunals and Commissions01 Feb 2023
Suresh Babu K. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3630
Railway Services (Conduct) Rules 1966-Rule 3(1)(ii)Salary, Allowances and Pension of Members of Parliament Act, 1954-Section 8AA
Tribunals and Commissions01 Feb 2023
M.L. Chaurasia Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2023) 02 CAT CK 3613
CCS (Temporary Services) Rules, 1965-Rule V, Sub Rule 1
Tribunals and Commissions01 Feb 2023
Bihari Lal Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3605
Tribunals and Commissions01 Feb 2023
Haridas Indaulia & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 02 CAT CK 3606