Tribunals and Commissions24 Jan 2023
Mohd. Ayub Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0775
AT Act-Section 19EDA (Conduct and Services) Rules, 1964EDA (Conduct an Service) Rules, 2011-Rule 8
COURT ARCHIVE
Central Administrative Tribunal judgments, 2023
991 judgments · page 47 of 50
Tribunals and Commissions24 Jan 2023
Rakesh Sharma Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0776
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 311, 311(2)(b)IPC-Sections 409, 420, 467, 468, 471, 201, 120-B
Tribunals and Commissions24 Jan 2023
Sanjeev Kumar Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0742
Administrative Tribunals Act 1985-Section 19R.T.I Act
Tribunals and Commissions24 Jan 2023
Samuel K Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0741
Tribunals and Commissions24 Jan 2023Partly Allowed
Rakesh Sharma Vs Commissioner Of PHQ, MSO Building, I.P. Estate, New Delhi & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0040
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 46, 120B, 201, 409, 420, 467, 468, 471Information Technology Act, 2000 — Section 66
Tribunals and Commissions24 Jan 2023Dismissed
Mohd. Ayub Khan E.D. Branch Post Master (Dundawa Buzurg) Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0037
Extra Departmental Agents (Conduct And Service) Rules, 2011 — Rule 8Constitution Of India, 1950 — Article 226
Tribunals and Commissions24 Jan 2023Dismissed
Sanjeev Kumar Sharma Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0036
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions23 Jan 2023
Munna Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0777
AT Act-Section 19CCS (CCA) Rules, 1965-Rule 14, 14(16), 14(18)Constitution of India-Article 226/227
Tribunals and Commissions23 Jan 2023
Janardan Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0778
AT Act-Section 19
Tribunals and Commissions23 Jan 2023
Niyasudheen.A.K. Vs Union Territory Of Lakshadweep & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0779
Recruitment Rules-Rule 4, 5
Tribunals and Commissions23 Jan 2023
Deepa.S Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0752
Salary, Allowances and Pension of Members of Parliament Act, 1954-Section 8AARailway Services (Conduct) Rules, 1966-Rule 3 (1) (ii)
Tribunals and Commissions23 Jan 2023Allowed
Munna Lal Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0039
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(16), 14(18)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions23 Jan 2023Dismissed
Niyasudheen. A.K. Vs Union Territory Of Lakshadweep Represented By Its Administrator, Administration Of Union Territory Of Lakshadweep, Secretariat, Kavaratti � 682555 & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0035
Tribunals and Commissions23 Jan 2023Allowed
Deepa.S Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0034
Salary, Allowances And Pension Of Members Of Parliament Act, 1954 — Section 8AARailway Services (Conduct) Rule, 1966 — Rule 3(1)(ii)
Tribunals and Commissions23 Jan 2023Allowed
Janardan Prasad Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0033
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions20 Jan 2023
Sh. Krishan Lal Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0753
Tribunals and Commissions20 Jan 2023
Rajmati Devi & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 01 CAT CK 0746
AT Act, 1985-Section 19
Tribunals and Commissions20 Jan 2023Dismissed
Rajmati Devi & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions20 Jan 2023Dismissed
Krishan Lal Vs Union Of India & Ors
Central Administrative Tribunal · (2023) 01 CAT CK 0031
Tribunals and Commissions19 Jan 2023
Dharam Kumar Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 01 CAT CK 0780
AT Act-Section 19