AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 42 words
Justice K.Haripal, Judicial Member
When the case was taken up for consideration today, Adv.Ms.Elizabeth.V.Joseph representing Adv.Smt.Rekha Vasudevan, learned counsel for the applicant submits that the Original Application is not being pursued.
2.
Recording the above submission, Original Application is closed. No costs.
