AI Structured Summary
Not yet generated for this judgment
Judgment
4 paragraphs · 84 words
O R D E R
Delivered By:- Hon’ble Mr. Justice Om Prakash VII, Member (J)
List revised. None present for the applicant. Shri Shri Vidyapati Tripathi, learned counsel for the respondent is present.
2.
None present for the applicant even in the revised call. Also, there is no request on behalf of the applicant’s counsel for adjournment. It is quite apparent that the applicant has lost interest in pursuing the matter. Accordingly OA is dismissed in non-prosecution. All associated pending MAs stand disposed off.