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Judgment
4 paragraphs · 87 words
O R D E R
Delivered By:- Hon’ble Mr. Justice Om Prakash VII, Member (J)
List revised. None present for the applicants. Shri Chakrapani Vatsyayan and Shri K.P. Singh, learned counsel for the respondents are present.
None present for the applicants even in the revised call. Also, there is no request on behalf of the applicants’ counsel for adjournment. It is quite apparent that the applicant has lost interest in pursuing the matter. Accordingly OA is dismissed in non- prosecution. All associated pending MAs stand disposed off.