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Judgment
8 paragraphs · 90 words
O R D E R
By Hon’ble Mr. Justice B.K. Shrivastava, Member (J) None present for the applicant.
Shri Manoj Kumar Sharma, counsel for the respondents is present.
2.
No one is appear on behalf of the applicant even in revised call.
The names of two advocates are reflected in the cause list for applicant but, no one is appear on behalf of the applicant.
3.
Therefore, in the absence of the applicant, O.A. No. 691/2016 is dismissed in default.
(Mohan Pyare) (Justice B.K. Shrivastava) Member (Admn.) Member (Judicial)
/M.M/
