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Judgment
When the case is taken up for final hearing today, none represents the applicants. It is seen that on the last posting date also the applicants were not represented and thus it was posted today for final hearing. The applicants and counsel for the applicants were called, absent. The learned Standing Counsel is present.
In this circumstance, the Original Application is dismissed for default. No costs.
List of Annexures
Annexure A1- True photocopy of the Notification dated 24.9.2015
Annexure A2- True photocopy of the Notice 19.2.2016
Annexure A3- True photocopy of the Short List
Annexure A4- True photocopy of the Schedule of Interview of PWD candidates short listed for recruitment to the post of IMO Grade II in Kerala Region
Annexure A5- A true photocopy of the Final Result in respect of PWD candidate for recruitment to the post of IMO Grade-II of Kerala Region
Annexure A6- True photocopy of the Notice/Order dated 12.4.2018
Annexure R1(a)- True copy of the OM dated 22.5.2015 issued by the Government of India, Ministry of Personnel, P.G & Pensions, Department of Personnel & Training
Annexure R1(b)- True copy of the final result notice dated 8.7.2016