Tribunals and Commissions13 Dec 2023
Subhash Chandra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3594
COURT ARCHIVE
Central Administrative Tribunal judgments, 2023
991 judgments · page 3 of 50
Tribunals and Commissions13 Dec 2023
Umesh Chandra Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3595
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions13 Dec 2023Allowed
Umesh Chandra Mishra Vs Union Of India Through The General Manager, North Central Railway, Subedarganj, Prayagraj & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0007
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Dec 2023
Rama Shankar Tiwari Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 12 CAT CK 3602
Tribunals and Commissions07 Dec 2023
Smt. Mahendri Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3603
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions07 Dec 2023Partly Allowed
Rama Shankar Tiwari Vs Union Of India, Ministry Of Railways, Baroda House, New Delhi � 110001 Through Its Secretary & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0004
Tribunals and Commissions07 Dec 2023Allowed
Mahendri Devi, Widow Of Late Rati Ram, Resident Of Village Salempur Gurjar, District Gautam Budh Nagar Vs Union Of India, Through Secretary, Ministry Of Defence, Government Of India, New Delhi. & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0003
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions06 Dec 2023
Gurvinder Kaur Sandhu Vs The Commissioner & Anr.
Central Administrative Tribunal · (2023) 12 CAT CK 3606
CCS (Pension) Rules, 1972Constitution of India-Article 14Bureau of Indian Standards (Terms and Condition of Service of Employees Regulation, 1988)-Regulation 16
Tribunals and Commissions06 Dec 2023
Akash Bhati Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 12 CAT CK 3607
Tribunals and Commissions06 Dec 2023Disposed Of
Akash Bhati Vs Union Of India Through The Secretary M/o Personnel, Public Grievances & Pensions DOP&T, North Block New Delhi-110001 & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0002
Tribunals and Commissions06 Dec 2023Dismissed
Gurvinder Kaur Sandhu Vs Commissioner Kendriya Vidyalaya Sangathan 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi - 110016 & Ors
Central Administrative Tribunal · (2023) 12 CAT CK 0001
Limitation Act, 1908 — Section 32Limitation Act, 1963 — Section 22Constitution Of India, 1950 — Article 14
Tribunals and Commissions30 Nov 2023
Vineet Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2919
Tribunals and Commissions30 Nov 2023Disposed Of
Vineet Kumar, S/o late Summer Singh Vs Union Of India Through Its Secretary, Ministry Of Communication & LT, Dak Bhawan, Sansad Marg, New Delhi. & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0032
Tribunals and Commissions25 Nov 2023
Km. Shikha Saxena Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2920
Tribunals and Commissions22 Nov 2023
Ashish Srivastava Vs Union Of India & Anr.
Central Administrative Tribunal · (2023) 11 CAT CK 2921
AT Act, 1985-Section 19
Tribunals and Commissions22 Nov 2023Dismissed
Ashish Srivastava, S/o Late Arun Kumar, R/o 31M/28, Mitrapuram colony, Shamshabad, Agra Vs Union Of India, Through Its Secretary, Ministry Of Communication (Department Of Post), Dak Bhawan, New Delhi. & Ors
Central Administrative Tribunal · (2023) 11 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions20 Nov 2023
Khem Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2922
Constitution of India-Articles 14, 16
Tribunals and Commissions20 Nov 2023
Om Prakash Rai Vs Commissioner, Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2923
CCS (CCA) Rules, 1965Educational Code-Article 81 (B)
Tribunals and Commissions20 Nov 2023
Rudra Singh Kunwar Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2924
Administrative Tribunals Act, 1985-Section 19Payment of Gratuity Act, 1972-Section 4, 2(c) Explanation IIGeneral Clauses Act
Tribunals and Commissions20 Nov 2023
Bheem Giri Vs Union Of India & Ors.
Central Administrative Tribunal · (2023) 11 CAT CK 2925