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Judgment
4 paragraphs · 59 words
O R D E R
By Hon’ble Mr. Justice B.K. Shrivastava, Member (J)
None present for the applicant. Shri Saurabh, Advocate for the respondents is present.
2.
The case is listed for final argument, but no one has appeared on behalf of the applicant even in the revised call. Therefore, the OA No.1405 of 2012 is dismissed in default.