Tribunals and Commissions24 Dec 2020Disposed Of
ASI (Exe.) Ombir Singh Vs GNCT Of Delhi And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0065
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 2 of 84
Tribunals and Commissions24 Dec 2020Disposed Of
Dalbeer Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0064
Tribunals and Commissions23 Dec 2020
Dilip Kumar Meena Vs UOI & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0736
Tribunals and Commissions23 Dec 2020
SI (Exe.) Mahender Kumar Yadav Vs GNCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0732
Tribunals and Commissions23 Dec 2020
Karanveer Dabas & Ors. Vs Safdarjung Hospital & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0726
Tribunals and Commissions23 Dec 2020
SI (Exe.) Suresh Kumar Dhaka Vs Commissioner Of Police (Delhi Police) & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0724
Tribunals and Commissions23 Dec 2020
Pankaj Kumar Vs Delhi Subordinate Services Selection Board (DSSSB) & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0721
Tribunals and Commissions23 Dec 2020
Sh. Aman Kumar Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0718
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions23 Dec 2020
Nakul Kumar Vs Staff Selection Commission
Central Administrative Tribunal · (2020) 12 CAT CK 0717
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions23 Dec 2020
Tribhuwan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0716
Tribunals and Commissions23 Dec 2020
Ram Phal Vs Delhi Transport Corporation
Central Administrative Tribunal · (2020) 12 CAT CK 0714
Delhi Road Transport Authority (Conditions of Appointment & Services) Regulations, 1952-Rule 15 (3)
Tribunals and Commissions23 Dec 2020
Smt. Sabuti Devi & Anr. Vs GNCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0713
Tribunals and Commissions23 Dec 2020
Sanjeev Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0712
Tribunals and Commissions23 Dec 2020
S.C. Dhingra Vs The Chief Secretary & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0711
Tribunals and Commissions23 Dec 2020
Mrs. Promela & Ors. Vs Mahanagar Telephone Nigam Limited & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0710
Tribunals and Commissions23 Dec 2020Disposed Of
Promela & Others Vs Mahanagar Telephone Nigam Limited & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0098
Tribunals and Commissions23 Dec 2020Disposed Of
S.C. Dhingra Vs Chief Secretary Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0097
Tribunals and Commissions23 Dec 2020Disposed Of
Sabuti Devi & Others Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0096
Tribunals and Commissions23 Dec 2020Disposed Of
Sanjeev Kumar Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0095
Tribunals and Commissions23 Dec 2020Disposed Of
Nakul Kumar Vs Staff Selection Commission
Central Administrative Tribunal · (2020) 12 CAT CK 0093
Administrative Tribunals Act, 1985 — Section 19