Tribunals and Commissions18 Dec 2020Disposed Of
ASI (Exe.) Shiv Om Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0073
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 4 of 84
Tribunals and Commissions18 Dec 2020Dismissed
Atula Mathur And Others Vs Board Of Governors And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0063
Tribunals and Commissions18 Dec 2020Dismissed
Ashok Kumar Aggarwal Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0062
Administrative Tribunals Act, 1985 — Section 25Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Constitution Of India, 1950 — Article 308, 309, 310, 311, 311(2), 311(2)(b), 312, 313, 314
Tribunals and Commissions17 Dec 2020
Ankur & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0691
Tribunals and Commissions17 Dec 2020Disposed Of
Ankur And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0059
Tribunals and Commissions15 Dec 2020
Sh. Virpal Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2020) 12 CAT CK 0698
Tribunals and Commissions15 Dec 2020
Anita Rai Saxena Vs All India Institute Of Medical Sciences & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0692
Constitution of India-Article 16(4), 14, 15, 16, 338, 341, 342, 342APunjab Act-Section 4(5)
Tribunals and Commissions15 Dec 2020Allowed
Anita Rai Saxena Vs All India Institute Of Medical Sciences And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0061
Punjab Land Preservation Act, 1900 — Section 4(5)Constitution Of India, 1950 — Article 14, 15, 16, 16(4), 338, 341, 342, 342A
Tribunals and Commissions15 Dec 2020Dismissed
Virpal Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2020) 12 CAT CK 0058
Tribunals and Commissions14 Dec 2020
Mange Ram Sharma & Ors. Vs Anshu Prakash & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0701
Tribunals and Commissions14 Dec 2020
Shri Mahesh Kumar Vs Staff Service Commission & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0699
Right to Information Act, 2005
Tribunals and Commissions14 Dec 2020
Union Of India & Ors. Vs Mohammad Zahid Siddiqui
Central Administrative Tribunal · (2020) 12 CAT CK 0674
Tribunals and Commissions14 Dec 2020
Sampat Vs Indian Council Of Agricultural Research & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0761
Tribunals and Commissions14 Dec 2020
Kalawati Vs Indian Council Of Agricultural Research & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0749
Tribunals and Commissions14 Dec 2020
Smt. Savita Rani Gour Vs Govt Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0746
Tribunals and Commissions14 Dec 2020
Smt. Devka Vs Indian Council Of Agricultural Research & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0743
Tribunals and Commissions14 Dec 2020
Sh. Zubair Ahmad Vs The Commissioner & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0740
Tribunals and Commissions14 Dec 2020Disposed Of
Devka Vs Indian Council Of Agricultural Research & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0057
Tribunals and Commissions14 Dec 2020Disposed Of
Sampat Vs Indian Council Of Agricultural Research & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0056
Tribunals and Commissions14 Dec 2020Disposed Of
Zubair Ahmad Vs Commissioner North Delhi Municipal Corporation
Central Administrative Tribunal · (2020) 12 CAT CK 0055