COURT ARCHIVE

Central Administrative Tribunal judgments, 2020

1,672 judgments · page 6 of 84

Tribunals and Commissions09 Dec 2020

SI (Exe.) Ashok Kumar Vs GNCT Of Delhi & Anr.

Central Administrative Tribunal · (2020) 12 CAT CK 0686

Delhi Police (Promotion & Confirmation) Rules, 1980-Rule 19 (ii)Administrative Tribunals Act, 1985-Section 20, 20 (1), 20 (2), 20 (2)(b), 20 (3)
Tribunals and Commissions09 Dec 2020Dismissed

Capt. Pramod Kuamr Bajaj Vs Union Of India And Others

Central Administrative Tribunal · (2020) 12 CAT CK 0060

Income-Tax Act, 1961 — Section 12AA, 263Central Civil Services Conduct Rules, 1964 — Rule 3(1)(ii), 3(1)(iii), 18(2), 21(2)Central Civil Services (Leave) Rules, 1972 — Rule 7