Tribunals and Commissions04 Dec 2020Disposed Of
Rajinder Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0029
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 8 of 84
Tribunals and Commissions04 Dec 2020Disposed Of
Sunita Meena (Employee Code 46638) Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2020) 12 CAT CK 0028
Tribunals and Commissions04 Dec 2020Disposed Of
S.M. Raju Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0027
Tribunals and Commissions04 Dec 2020Disposed Of
Balkishan Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0026
Tribunals and Commissions04 Dec 2020Dismissed
Dr. Khedkar Puja Deeliprao Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0025
Tribunals and Commissions04 Dec 2020Disposed Of
Seema Shilk Vs Anshu Prakash & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0024
Tribunals and Commissions04 Dec 2020Allowed
Raghuvendra Singh Rana Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0023
Central Civil Services (Pension) Rules, 1972 — Rule 9(4), 69
Tribunals and Commissions04 Dec 2020Disposed Of
T. Radhakrishnan, IAS (Retd.) Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0022
Tribunals and Commissions03 Dec 2020
Kamal Kant Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0708
Ex-Servicemen (Re-employment in Central Civil Services and Posts) Amendment Rules 2012-Rule 5, 5(b), 5(c)
Tribunals and Commissions03 Dec 2020
Nirmal Kumar Chawdhary Vs Union Of India
Central Administrative Tribunal · (2020) 12 CAT CK 0706
Tribunals and Commissions03 Dec 2020
Ishwar Kaur Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0705
Right to Information Act, 2005
Tribunals and Commissions03 Dec 2020
Kuldeep Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0704
Tribunals and Commissions03 Dec 2020
Shishpal Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0689
Tribunals and Commissions03 Dec 2020
Tara Singh Vs Secretary, Govt of India, Ministry of Defence & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0684
Tribunals and Commissions03 Dec 2020
Sh. Naveen Kumar Agarwal Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0678
Tribunals and Commissions03 Dec 2020
Ashok Kumar Gautam Vs The Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0677
Tribunals and Commissions03 Dec 2020
Nikhil Kumar Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0673
Tribunals and Commissions03 Dec 2020
Nitin Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0670
Tribunals and Commissions03 Dec 2020
Meenu Rani Vs Delhi Transport Corporation (DTC) & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0668
Tribunals and Commissions03 Dec 2020
Dr. Sumit Gulia Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0764