Tribunals and Commissions08 Dec 2020
Kapoor Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0758
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 7 of 84
Tribunals and Commissions08 Dec 2020
Inspector (Exe.) Sukhbir Malik Vs GNCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0756
Tribunals and Commissions08 Dec 2020
S.M. Matloob Vs The Director General, Indian Council For Cultural Relations
Central Administrative Tribunal · (2020) 12 CAT CK 0745
Tribunals and Commissions08 Dec 2020Disposed Of
S.M. Matloob Vs Director General, Indian Council For Cultural Relations
Central Administrative Tribunal · (2020) 12 CAT CK 0034
Tribunals and Commissions08 Dec 2020Disposed Of
Inspector (Exe.) Sukhbir Malik Vs GNCT Of Delhi And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0033
Tribunals and Commissions07 Dec 2020Disposed Of
Jitendra Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0038
Tribunals and Commissions07 Dec 2020Disposed Of
Prashant Dhama Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2020) 12 CAT CK 0037
Tribunals and Commissions04 Dec 2020
T. Radhakrishnan, IAS (Retd.) Vs Union of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0682
Tribunals and Commissions04 Dec 2020
Raghuvendra Singh Rana Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0665
CCS (Pension) Rules, 1972-Rule 9(4), 9(6), 69
Tribunals and Commissions04 Dec 2020
Seema Shilk Vs Sh. Anshu Prakash & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0664
Tribunals and Commissions04 Dec 2020
Balkishan Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0660
Tribunals and Commissions04 Dec 2020
Dr. Khedkar Puja Deeliprao Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0763
Tribunals and Commissions04 Dec 2020
Sunita Meena Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2020) 12 CAT CK 0762
Tribunals and Commissions04 Dec 2020
Sh. S.M. Raju Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0757
Tribunals and Commissions04 Dec 2020
Gautam Majumdar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0755
Tribunals and Commissions04 Dec 2020
Inder Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0748
AT Act 1985-Section 19Pharmacy Act, 1948
Tribunals and Commissions04 Dec 2020
Rajinder Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0747
Tribunals and Commissions04 Dec 2020Dismissed
Gautam Majumdar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0032
Tribunals and Commissions04 Dec 2020Disposed Of
Inder Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19