Tribunals and Commissions03 Dec 2020
Kamal Kant (Retired) Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0021
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 9 of 84
Tribunals and Commissions03 Dec 2020Dismissed
Dr. Sumit Gulia Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0020
Tribunals and Commissions03 Dec 2020Disposed Of
Ishwar Kaur Vs Delhi Subordinate Services & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0018
Tribunals and Commissions03 Dec 2020Disposed Of
Shishpal Vs Staff Selection Commission & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0017
Tribunals and Commissions03 Dec 2020Disposed Of
Naveen Kumar Agarwal Vs Delhi Development Authority & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0016
Tribunals and Commissions03 Dec 2020Disposed Of
Tara Singh Vs Secretary Govt Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0015
Tribunals and Commissions03 Dec 2020Disposed Of
Meenu Rani Vs Delhi Transport Corporation (DTC) & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0014
Tribunals and Commissions03 Dec 2020Dismissed
Nitin Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0013
Tribunals and Commissions03 Dec 2020Disposed Of
Nikhil Kumar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0012
Tribunals and Commissions03 Dec 2020Dismissed
Ashok Kumar Gautam Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0011
Tribunals and Commissions02 Dec 2020
Deepak Maherwal Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0688
Tribunals and Commissions02 Dec 2020
Alok Swaroop Sriwastava Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0685
Tribunals and Commissions02 Dec 2020
Hari Nath & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0681
Tribunals and Commissions02 Dec 2020
Divya & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0680
Tribunals and Commissions02 Dec 2020
Balbir Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0676
Tribunals and Commissions02 Dec 2020
Anil Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0675
Tribunals and Commissions02 Dec 2020
Pramod Kumar Gaur Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0669
CCS (Pension) Rules, 1972
Tribunals and Commissions02 Dec 2020
Chintapally Rajasekhar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0663
CCS (CCA) RulesCCS (Conduct) Rules 1964-Rules 3 (1) (iii) & (vi) & (xviii)Passport Rules, 1980-Rule 13
Tribunals and Commissions02 Dec 2020
Vishnu Prasad Kaushal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0737
Constitution of India-Article 309
Tribunals and Commissions02 Dec 2020Allowed
Chintapally Rajasekhar Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0070
Central Civil Services (Classification, Control And Appeal) Rules, 1964 — Rules 3(1)(iii), 3(1)(vi), 3(1)(iii), 3(1)(xviii)Passport Rules, 1980 — Rule 12, 13Indian Foreign Service (Conduct And Discipline) Rules, 1961 — Rule 12