Tribunals and Commissions02 Dec 2020Dismissed
Vishnu Prasad Kaushal And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0069
Constitution Of India, 1950 — Article 309
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 10 of 84
Tribunals and Commissions02 Dec 2020Dismissed
Divya & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0009
Tribunals and Commissions02 Dec 2020Dismissed
Pramod Kumar Gaur Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0008
Tribunals and Commissions02 Dec 2020Dismissed
Balbir Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0007
Tribunals and Commissions02 Dec 2020Disposed Of
Hari Nath & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0005
Tribunals and Commissions02 Dec 2020Disposed Of
Anil Kumar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0004
Tribunals and Commissions01 Dec 2020
Nidhi Malik Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0707
Tribunals and Commissions01 Dec 2020
Gaurav Kumar & Ors. Vs Vijay Dev & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0690
Tribunals and Commissions01 Dec 2020
Rahul Kumar Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0687
Tribunals and Commissions01 Dec 2020Disposed Of
Rahul Kumar Meena Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0003
Tribunals and Commissions01 Dec 2020Disposed Of
Gaurav Kumar & Others Vs Vijay Dev & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0002
Tribunals and Commissions01 Dec 2020Dismissed
Nidhi Malik Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0001
Tribunals and Commissions27 Nov 2020
Archana Kaul & Ors. Vs The Railway Board & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2712
CCS (Revised Pay) Rules, 2008-Rule 7, 13, Section II of Part A of the First Schedule
Tribunals and Commissions27 Nov 2020
Rajiv Ranjan Vs Union of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2630
AIS RulesIPS (Pay) Rules 2007
Tribunals and Commissions27 Nov 2020Dismissed
Archana Kaul & Others Vs Railway Board & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0116
Central Civil Services (Revised Pay) Rules, 2008 — Rule 7, 13
Tribunals and Commissions27 Nov 2020Allowed
Rajiv Ranjan Vs Union Of India
Central Administrative Tribunal · (2020) 11 CAT CK 0115
Tribunals and Commissions26 Nov 2020
Hemendra Singh Vs National Highways Authority Of India
Central Administrative Tribunal · (2020) 11 CAT CK 2709
Tribunals and Commissions26 Nov 2020
Shri Subhash Chander Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2648
Tribunals and Commissions26 Nov 2020
Madhu Kapoor Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2646
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions26 Nov 2020
Sh. Sumit Garg & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2641